SAURABH CHAUHAN Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION

JUDGEMENT

(1.) Petitioner has approached this Court seeking the following reliefs:

(2.) Very briefly put, the case of the petitioner is as follows:

(3.) We have heard Mr. Rakesh Thapliyal, learned counsel appearing for the petitioner and Mr. B.D. Kandpal, learned counsel appearing for the respondent Commission.