LAWS(UTN)-2016-6-60

SAYAD RAFAT ALI Vs. PANKAJ UPADHYAYA

Decided On June 10, 2016
Sayad Rafat Ali Appellant
V/S
Pankaj Upadhyaya Respondents

JUDGEMENT

(1.) Mcc No. 275/2016 (Recall Application), CLMA No. 4052/2016 (Intervention Application) and CLMA No. 4162/2016 (Miscellaneous Application) are taken up for decision in civil contempt no. 131/2016.

(2.) On 26.2.2016, an order was passed by this Court in WPMS no. 445/2016 'Sayad Rafat Ali vs. District Magistrate, Nainital' as below:

(3.) When learned counsel for the petitioner submitted that the order dated 26.02.2016 has not been complied with, this Court passed the following order on 21.4.2016 in civil contempt petition no. 131 of 2016: