SANT STEEL AND ALLOYS PVT LTD ; KOTDWAR STEEL LTD; BHAGYASHREE STEEL ALLOYS; PUSHKAR STEEL PVT LTD ; AMRIT VARSHA UDYOG LTD ; HRJ STEELS PVT LTD ; SUMO STEELS PVT LTD ; KUKRETI STEELS LTD ; PODDAR ISPAT PVT LTD Vs. UTTARAKHAND POWER CORPORATION & ANOTHER

JUDGEMENT

(1.) Since the factual matrix of the abovementioned writ petitions and law governing the field is the same, therefore, they are being decided together by this common judgment and order for the sake of brevity and convenience.

(2.) Writ Petition no. 1020 (M/S) of 2016 shall be the leading case.

(3.) By means of present writ petition, the petitioner seeks following reliefs, among others: