(1.) Mr. Pawan Mishra, Advocate for the petitioner.
(2.) Mr. D.K. Sharma, learned Additional Advocate General assisted by Ms. Farida Siddique, learned Brief Holder for the State of Uttarakhand/respondent nos. 1 and 2.
(3.) Mr. Ramji Srivastava, Advocate for the respondent no.3.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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