ABDUL GANI AND OTHERS Vs. MUKHTAYAR BI

JUDGEMENT

(1.) Mr. Aditya Pratap Singh, Advocate, holding brief of Mr. J.S.Virk, Advocate for the applicant.

(2.) Mr. Rajendra Singh Azad, Advocate, present for the respondent.

(3.) An application moved under Section 156(3) of Cr.P.C., by the respondent Smt. Mukhtayar Bi against the applicants under Sections 436/427/323/504/506 of IPC before the learned Additional Judicial Magistrate, Khatima, Udham Singh Nagar, which has been registered as Criminal Complaint Case No. 615 of 2014.