MOHD HASHIM Vs. STATE OF UTTARAKHAND & OTHERS

JUDGEMENT

(1.) Mr. Manish Arora, Advocate, present for the petitioner.

(2.) Mr. D.K. Sharma, Additional Advocate General, with Mr. B.M. Pingal, Brief Holder, present for the State/respondent nos.1 & 2.

(3.) The First Information Report has been lodged by the respondent no.3 which has been registered as Case Crime No.45 of 2016 under Sections 384/394 & 120B of IPC, at Police Station-Kotwali Vikasnagar, DistrictDehradun against other co-accused persons. Apprehending his arrest, the petitioner has approached this Court for relief.