ARUN KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS

JUDGEMENT

(1.) Appellant is the writ petitioner. The writ petition was filed seeking the following prayers:

(2.) The learned Single Judge dismissed the Writ Petition after noting as follows:

(3.) Heard Mr. C.S. Rawat, learned counsel appearing for the appellant and Mr. Paresh Tripathi, learned Chief Standing Counsel appearing for the State/respondents.