(1.) Petitioner has approached this Court seeking the following relief:
(2.) Briefly put, the case of the petitioner is as follows:
(3.) It is the contention of the learned counsel for the petitioner that application moved by the petitioner under Order 9 Rule 13 is pending since 14.02.2011.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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