LAWS(UTN)-2016-3-17

MOHAN SINGH Vs. STATE OF UTTARAKHAND & OTHERS

Decided On March 01, 2016
MOHAN SINGH Appellant
V/S
State of Uttarakhand and others Respondents

JUDGEMENT

(1.) Mr. Niranjan Bhatt, Advocate present for the petitioner.

(2.) Mr. N.P.Shah, Standing Counsel, present for the State/respondent nos.1 & 2.

(3.) Ms. Shivangi Gangwar, Advocate, present for the respondent no.3.