RAMANAND PANDEY Vs. STATE OF UTTARAKHAND AND OTHERS

JUDGEMENT

(1.) Mr. S.S.Yadav, Advocate, present for the writ petitioner.

(2.) Mr. A. S. Gill, learned Deputy Advocate General, assisted by Mr. S. S. Adhikari, Mr. Milind Raj, Mr. V. S. Rathour and Mr. V.S.Mahra, Ms. Mamta Joshi, Brief Holders, present for the State/respondents no.1, 2 & 3.

(3.) An FIR has been lodged against the petitioner registered as FIR No. 235 of 2016 for the offences punishable under Sections 420, 467, 468 of IPC, at Police Station Sitarganj, District Udham Singh Nagar.