LAWS(UTN)-2016-2-30

ANJU RANI Vs. STATE OF UTTARAKHAND & OTHERS

Decided On February 23, 2016
Anju Rani Appellant
V/S
State of Uttarakhand and others Respondents

JUDGEMENT

(1.) Mr. C.S. Rawat, Advocate, present for the petitioner.

(2.) Mr. Vikas Pandey Brief Holder, present for the State/respondent nos.1 & 2.

(3.) Mr. N.S. Negi, Advocate, present for the respondent no.3.