LAWS(UTN)-2016-1-28

JAIPRAKASH Vs. STATE OF UTTARAKHAND & ANOTHER

Decided On January 14, 2016
JAIPRAKASH Appellant
V/S
State of Uttarakhand and another Respondents

JUDGEMENT

(1.) Mr. Surendra Kumar Posti, Advocate, present for the petitioner.

(2.) Mr. B.P.S.Mer, Brief Holder, present for the State/respondent no.1.

(3.) Mr. N.S. Negi, Advocate, present for the respondent no.2.