LAWS(UTN)-2016-7-64

ADITYA CHAMOLI & OTHERS; GURNAM SINGH; SOMVIR; MADHAV SHARMA & OTHERS; PRERNA SAINI & OTHERS; AFJAL ALI & OTHERS; ANUJ RANA & OTHERS; ABHIJEET SINGH & OTHERS; ABHAY MISHRA & OTHERS Vs. UTTARAKHAND AYURVEDA UNIVERSITY & ANOTHER

Decided On July 22, 2016
Aditya Chamoli And Others; Gurnam Singh; Somvir; Madhav Sharma And Others; Prerna Saini And Others; Afjal Ali And Others; Anuj Rana And Others; Abhijeet Singh And Others; Abhay Mishra And Others Appellant
V/S
Uttarakhand Ayurveda University And Another Respondents

JUDGEMENT

(1.) Mr. Parikshit Saini, Advocate with Mr. Jayvardhan Kandpal, Advocate for the petitioners.

(2.) Mr. Shailendra Nauriyal, Advocate, present for the respondent No. 1.

(3.) This Court has been informed by Mr. Jaywardhan Kandpal, who is an Advocate in other similar matters that he has also filed two writ petitions of similar nature, which are listed today before the Registrar (Judicial) of this Court as defective. He prays that these matters may also be disposed of along with these petitions.