(1.) Mr. C.S.Rawat, Advocate, present for the petitioner.
(2.) Ms. Seema Shah, Brief Holder, present for the State/respondent nos.1 & 2.
(3.) Mr. Virendra Singh Rawat, Advocate holding brief of Mr. N.S.Negi, Advocate, for the respondent no.3.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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