(1.) Petitioner seeks the following relief:-
(2.) A counter affidavit has been filed on behalf of respondent no.2 wherein it is, inter alia, stated as follows:-
(3.) We heard learned counsel for the petitioner and learned Brief Holder for the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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