(1.) Mr. Anil Anthwal, Advocate for the petitioner.
(2.) Mr. Rakesh Thapliyal, Assistant Solicitor General for the Union of India/respondent no.1.
(3.) Mr. Paresh Tripathi, Advocate for the respondent nos. 2 and 3.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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