RAMAKANT Vs. GOVERNMENT OF UTTARAKHAND & OTHERS

JUDGEMENT

(1.) All the respondents are represented here through their counsels. All the respondents shall file counter affidavit within two weeks, as prayed.

(2.) List this case on 18.10.2016 in the daily cause list.

(3.) Elections of representative from Uttarakhand to the Central Body i.e. CCIM are presently underway. The last date of receiving the postal ballots is 05.10.2016 and the date of scrutiny and counting of the votes is 07.10.2016.