LAWS(UTN)-2016-3-93

KANTA CHANDLE Vs. STATE OF UTTARAKHAND & OTHERS

Decided On March 31, 2016
Kanta Chandle Appellant
V/S
State of Uttarakhand and others Respondents

JUDGEMENT

(1.) Mr. Suyash Pant, Advocate present for the applicant.

(2.) Mr. H.O.Bhakuni, AGA, present for the State/respondent no.1.

(3.) Mr. Deep Joshi, Advocate holding brief of Mr. Rajesh Singh Nagarkoti, Advocate for the respondents.