SMT. NUTAN SRIVASTAVA Vs. STATE OF UTTARANCHAL THROUGH SECRETARY EDUCATION DEPARTMENT GOVERNMENT OF UTTARANCHAL, AT DEHRADUN AND OTHERS

Referred Judgements :-

NIRMAL RANI (SMT.) V. STATE OF U.P. AND OTHERS [REFERRED TO]
SHAILENDRA KUMAR SINGH V. STATE OF U.P. AND OTHERS [REFERRED TO]
MOHD. SARTAJ AND ANOTHER V. STATE OF U.P. [REFERRED TO]
R.N. COLLEGE,MEERUT V. CHANCELLOR,B.R. AMBEDKAR UNIVERSITY,LUCKNOW AND OTHERS [REFERRED TO]
STATE OF MAHARASHTRA V. SANT DNYANESHWAR SHIKSHAN SANSTRA MAHAUIDYALAYA AND OTHERS [REFERRED TO]
SURESH PAL VS. STATE OF HARYANA [REFERRED TO]
KRISHNASAMY REDDIAR EDUCATIONAL TRUST VS. MEMBER SECRETRY NATIONAL COUNCIL TEACHER EDU [REFERRED TO]
NATIONAL COUNCIAL FOR TEACHER EDUCATION VS. COMMITTEE OF MANAGEMENT [REFERRED TO]