(1.) Sri D.S. Patni, Advocate for U.P. Jal Nigam and others.
(2.) On due consideration, the Delay Condonation Application is allowed and the delay in filing the appeal is hereby condoned.
(3.) The appeal is admitted for hearing.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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