SANJAY Vs. STATE OF UTTARANCHAL

JUDGEMENT

(1.) Heard Sri Pawan Kumar Learned Counsel for the applicants.

(2.) Sri Lok Pal Singh learned advocate has accepted notice on behalf of the Respondent No. 2.

(3.) Till the next date of listing, further proceedings in complaint No. 281/ 2005 pending before the First Addl. Civil Judge (J.D.)/ Judicial Magistrate, Haridwar shall remain stayed.