AMARPRIT SINGH GILL Vs. STATE OF UTTARANCHAL

JUDGEMENT

(1.) Heard Sri Pawan Kumar, Learned Counsel for the Petitioner and learned A.G.A. Admit.

(2.) Learned A.G.A. accepts notice on behalf of Respondents No. 1 to 3. Issue notice to the Respondent No. 4 returnable at an early date.

(3.) The Respondents shall file counter affidavit within a period of four weeks.