LAWS(UTN)-2006-8-21

DHALUWALAL KUSHTA SEWA SAMITI Vs. BOARD OF REVENUE

Decided On August 31, 2006
DHALUWALAL KUSHTA SEWA SAMITI Appellant
V/S
Board of Revenue And Ors. Respondents

JUDGEMENT

(1.) HEARD Sri U.K. Uniyal, Sr. Advocate, ,assisted by, Sri Sobhit Saharia counsel for the Petitioner, Standing Counsel for Respondent No. 1 to 3 and Sri Lokendra Dobhal and Sri K.N. Joshi counsel for the Respondent No. 4.

(2.) BY the present writ petition, the Petitioner has prayed for a writ of certiorari quashing the order dated 8 -9 -2000 passed by the Respondents No. 1.

(3.) FEELING aggrieved by the order passed by the Board of Revenue in Second appeal, present writ petition has been filed.