(1.) MR . Pankaj Purohit, Advocate for the appellant.
(2.) ON due consideration, CLMA No. 11639 of 2006 is allowed and the delay, in filing the appeal, is hereby condoned.
(3.) MR . Pankaj Purohit, the learned counsel for the appellant is heard on admission.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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