SUMIT KUMAR Vs. STATE OF UTTARAKHAND

JUDGEMENT

(1.) This Application has been filed for anticipatory bail in Case Crime No.184 of 2025, registered at Police Station Jaspur, District Udham Singh Nagar. The investigation is pending under Ss. 69 and 351(2) of the Bharatiya Nyaya Sanhita, 2023.

(2.) According to the First Information Report dtd. 9/5/2025, the applicant had established physical relationship with the informant-victim, aged about 27 years, on the pretext of marriage. Now, he has refused to marry.

(3.) Heard Ms. Aishwarya Thapliyal, learned counsel for the applicant and Mr. Chitrarth Kandpal, learned Brief Holder for the respondent.