SANDEEP KUMAR VERMA Vs. SECRETARY, RURAL DEVELOPMENT DEPARTMENT, STATE OF UTTARAKHAND, DEHRADUN AND OTHERS

JUDGEMENT

(1.) Prayers in the writ petition are as follows:

(2.) Briefly put, the case of the petitioner would appear to be as follows:

(3.) We heard Sri Alok Singh, learned counsel appearing on behalf of the petitioner, Sri Bhagwat Mehra, learned counsel appearing on behalf of respondent nos. 4 & 5 and the learned Standing Counsel for the State of Uttarakhand Sri P.C. Bisht for respondent nos. 1 to 3.