BAL KRISHAN PATHAK; SUDHIR KUMAR MALHOTRA; GARIMA GUPTA; ANIL KUMAR JAIN; SANJAY KUMAR Vs. STATE OF UTTARAKHAND & OTHERS

JUDGEMENT

(1.) Mr. D.S. Patni with Mr. Anil Dabral, Advocates, present for the petitioners.

(2.) Mr. Raman Kumar Sah, learned Assistant Government Advocate, present for the State/respondents nos. 1 & 2.

(3.) Mr. R.P. Nautiyal, Senior Advocate assisted by Mr. Prashant Khanna, Advocate, present for the respondent no.3.