(1.) Mr. J.C. Belwal, Advocate with Mr. Amar Shukla, Advocate, present for the petitioners.
(2.) Mr. C.K. Sharma, Advocate, holding brief of Mr. Ashish Joshi, Advocate, present for the respondent nos.1 & 2.
(3.) Ms. Beena Pandey, learned counsel for the State of U.P./respondent no.3.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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