(1.) MR . S.S. Yadav, Advocate, present for the applicant.
(2.) MR . S.S. Adhikari, Brief Holder, present for the State/respondent nos.1 and 2.
(3.) MR . Ramji Srivastava, Advocate, present for the respondent no. 3 and 4. A First Information Report was lodged against the applicant for the offence under Section 66A of Information Technology Act, 2000 and Section 505 of I.P.C. at Police Station Doiwala, Dehradun, consequently a charge sheet was filed on 31.05.2014. Section 66A of the Information Technology Act, reads as under: -