LAWS(UTN)-2015-3-32

RAJ NARAIN Vs. STATE OF U P

Decided On March 10, 2015
RAJ NARAIN Appellant
V/S
STATE OF U P Respondents

JUDGEMENT

(1.) MR . Dinesh Gahtori, Advocate, present for the petitioner.

(2.) MR . N.P. Shah, learned Standing Counsel, present for the State/Respondent no.2.

(3.) MS . Beena Pandey, learned Standing Counsel for the State of U.P./respondents nos. 1 and 3.