(1.) Mr. S. P. S. Panwar, Senior Advocate, assisted by Mr. B. D. Pande, Advocate, present for the applicant.
(2.) Mr. R. P. Nautiyal, Senior Advocate, assisted by Mr. Mohit Maulekhi, Advocate, present for the respondent.
(3.) The present applicant before this Court had filed a complaint before the concerned Magistrate, under Section 138 of the Negotiable Instruments Act.