RASHID AHMAD Vs. SHAKEEL AHMAD

JUDGEMENT

(1.) MR . T.A. Khan, Senior Advocate assisted by Mr. Aditya Kumar Arya, Advocate, for the petitioner.

(2.) MR . Navneesh Negi, Advocate, present for the respondent.

(3.) ON 10.10.2014, the writ petition was dismissed for non prosecution. The petitioner prays for recalling this order and this application is accompanied by a delay condonation application.