RAVINDRA JUGRAN Vs. STATE OF UTTARAKHAND AND OTHERS

Referred Judgements :-

B. SRINIVASA REDDY V. KARNATAKA URBAN WATER SUPPLY & DRAINAGE BOARD EMPLOYEES ASSN. [REFERRED]
T C BASAPPA VS. T NAGAPPA [REFERRED]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED]
KUMAR PADMA PRASAD VS. UNION OF INDIA [REFERRED]
R K JAIN R K JAIN VS. UNION OF INDIA [REFERRED]
DURYODHAN SAHU VS. JITENDRA KUMAR MISHRA [REFERRED]
MOR MODERN COOPERATIVE TRANSPORT SOCIETY LIMITED VS. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA [REFERRED]
STATE OF WEST BENGAL VS. MANAS KUMAR CHAKRABARTI [REFERRED]
HIGH COURT OF GUJARAT VS. GUJARAT KISHAN MAZDOOR PANCHAYAT [REFERRED]
GURUVAYUR DEVASWOM MANAGING COMMITTEE VS. C K RAJAN [REFERRED]
ASHOK KUMAR PANDEY VS. STATE OF WEST BENGAL [REFERRED]
DATTARAJ NATHUJI THAWARE VS. STATE OF MAHARASHTRA [REFERRED]
N KANNADASAN VS. AJOY KHOSE [REFERRED]
MAHESH CHANDRA GUPTA VS. UNION OF INDIA [REFERRED]
HARI BANSH LAL VS. SAHODAR PRASAD MAHTO [REFERRED]
GIRJESH SHRIVASTAVA VS. STATE OF MP [REFERRED]
CENTRE FOR PIL VS. UNION OF INDIA [REFERRED]
STATE OF PUNJAB VS. SALIL SABHLOK [REFERRED]