(1.) MR . Tapan Singh, Advocate, present for the petitioner.
(2.) MR . R.P. Sharma, learned Brief Holder, present for the State/respondent nos.1 to 3.
(3.) MR . Anil Kumar Bisht, Advocate, present for the respondent nos. 6 to 10.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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