(1.) WE heard the learned counsel for the parties.
(2.) RESTORATION application is allowed.
(3.) THE prayers sought in the writ petition filed under public interest jurisdiction are as follows: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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