MUKESH KUMAR Vs. STATE OF UTTARAKHAND

JUDGEMENT

(1.) Mr. S.P. Singh, Senior Advocate assisted by Mr. Kartikey Hari Gupta and Mr. Anil Karnwal, Advocates, present for the applicant.

(2.) Ms. Geeta Parihar, learned Brief Holder, present for the respondent no.1.

(3.) Mr. Arvind Vashistha, Senior Advocate assisted by Mr. Vivek Pathak, Advocate, for the respondent no.2.