(1.) Shashikant Shandilya, Advocate present for the petitioner.
(2.) Mr. R.C. Arya, Standing Counsel has accepted notices on behalf of all the respondents.
(3.) Under Food Safety and Standards Act, 2006, the Adjudicating Officer has imposed a penalty of Rs. 1.00 lakh against the petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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