(1.) Mr. Prashant Khanna, Advocate, present for the petitioner.
(2.) None present for the respondents.
(3.) Learned counsel for the petitioner has moved a Review application along with a Delay Condonation application and has prayed that delay in filing review application may be condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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