(1.) MR . Rajesh Sharma, Advocate, present for the applicants.
(2.) MR . Raman Kumar Sah, learned Deputy Advocate General, learned Brief Holder, present for the State/respondent no.1.
(3.) MR . Lalit Sharma, Advocate, present for the respondent no.2.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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