LAWS(UTN)-2015-10-16

CHETNA ANAND Vs. UNIVERSITY GRANT COMMISSION AND ORS.

Decided On October 09, 2015
Chetna Anand Appellant
V/S
University Grant Commission And Ors. Respondents

JUDGEMENT

(1.) Mr. Bhuwan Bhatt, Advocate present for the petitioner.

(2.) Mr. Vikas Pande, Advocate present for the respondent No.1.

(3.) Mr. Arvind Vashisth, Senior Advocate holding brief of Ms. Monika Pant, Advocate present for the respondent Nos.2 & 3.