RAGHUNATH PRASAD RAYAL Vs. DISTRICT MAGISTRATE, TEHRI GARHWAL

JUDGEMENT

(1.) MR . N.S. Pundir, Advocate, present for the petitioner.

(2.) MR . Vikas Pandey, learned Brief Holder, present for the State/respondents.

(3.) THE petitioner is working as Reader to Sub Divisional Magistrate, Narendra Nagar, Tehri Garhwal. He has been transferred from Narendra Nagar to Tehsil Pratap Nagar, Tehri Garhwal by the order of the District Magistrate, Tehri Garhwal.