LAWS(UTN)-2015-4-63

NARESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND

Decided On April 15, 2015
NARESH KUMAR SHARMA Appellant
V/S
STATE OF UTTARAKHAND Respondents

JUDGEMENT

(1.) MR . B.P.S. Mer, Advocate, present for the petitioner.

(2.) MR . N.P. Sah, learned Standing Counsel present for the State/respondent no.1.

(3.) MR . Ashish Joshi, learned Standing Counsel for the respondent nos. 2 to 5.