LAWS(UTN)-2015-5-16

TARA CHAND Vs. STATE OF UTTARAKHAND

Decided On May 25, 2015
TARA CHAND Appellant
V/S
STATE OF UTTARAKHAND Respondents

JUDGEMENT

(1.) MR . Ramji Srivastava, Advocate, present for the applicants.

(2.) MR . S.S. Adhikari, Brief Holder, present for the State/respondent no. 1.

(3.) MR . Sushil Vashistha, Advocate present for the respondent no.2.