(1.) Heard learned counsel for the parties and perused the record.
(2.) Admit the appeal.
(3.) Also heard on the stay application (CLMA No. 10077/2015.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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