MAMTA BHANDARI Vs. STATE OF UTTARAKHAND & OTHERS

JUDGEMENT

(1.) Mr.Niranjan Bhatt, Advocate present for the petitioner.

(2.) Mr.N.P.Shah, Standing Counsel, present for the State/respondent nos.1 to 4.

(3.) The petitioner is working as an Assistant Teacher (Science) in Government Kanya Higher Primary School Kotbagi Chinyalisaur District Uttarkashi and her husband, namely, Teg Singh Bhandari, is also an Assistant Teacher (Science) and presently posted at Government Higher Primary School Dang Block & Tehsil Dunda District Uttarkashi, although in a different block.