LAWS(UTN)-2015-7-84

BIRENDRA KUMAR Vs. STATE OF UTTARAKHAND & OTHERS

Decided On July 17, 2015
BIRENDRA KUMAR Appellant
V/S
State of Uttarakhand and others Respondents

JUDGEMENT

(1.) Mr. S.K. Mandal, Advocate, present for the applicant.

(2.) Mr. R.K. Sah, learned Deputy Advocate General, present for the State/respondent no. 1.

(3.) Mr. Prem Singh Bisht, Advocate, present for the respondent nos. 2 & 3.