LAWS(UTN)-2015-6-31

MEHCHUVA RAM DUGTAL Vs. STATE OF UTTARAKHAND

Decided On June 17, 2015
Mehchuva Ram Dugtal Appellant
V/S
STATE OF UTTARAKHAND Respondents

JUDGEMENT

(1.) MR . Pratiroop Pandey, Advocate, present for the applicants.

(2.) MR . B.M. Pingal, learned brief holder, present for the State/respondent no1.

(3.) MR . Ambrish Kumar with Mr. Bhuwan Bhatt, Advocates, for the respondent no.2.