GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY PANT NAGAR Vs. DISTT CONSUMER PROTECTION FORUM UDHAM SINGH NAGAR

Referred Judgements :-

PUNJAB NATIONAL BANK V. O.C. KRISHNAN AND OTHERS [REFERRED TO]
S.T. MUTHUSAMI V. K. NATARAJAN AND OTHERS [REFERRED TO]
MUNICIPAL COUNCIL [REFERRED TO]
N T VELUSWAMI THEVAR VS. G RAJA NAINAR [REFERRED TO]
STATE OF MADHYA PRADESH VS. BHAILAL BHAI:BHIKABHAI:CHHAGANBHAI:GOVINDBHAI:RATILAL:BHIKABHAI:SHIVABHAI:RAICHANDBHAI:HAZARILAL:MAGANBHAI:SANABHAI:MANSUKHLAL:KASTURCHAND:VENIBHAI:KALIDAS:CHHOTABHAI DEAD AFTER HIM DHAI BEN:AMARCHAND:BHAILAL BHAI:KHODABHAI A [REFERRED TO]
SILIGURI MUNICIPALITY VS. AMALENDU DAS [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. KRISHNA KANT [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. KURIEN E KALATHIL [REFERRED TO]
A VENKATASUBBIAH NAIDU VS. S CHALLAPPAN [REFERRED TO]
COMMISSIONER OF CUSTOMS VISAKHAPATNAM VS. JAYA SATYA MARINE EXPORTS PRIVATE LIMITED [REFERRED TO]
L L SUDHAKAR REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SANT SADGURU JANARDAN SWAMI MOINGIRI MAHARAJ SAHAKARI DUGDHA UTPADAK SANSTHA VS. STATE OF MAHARASHTRA [REFERRED TO]
PRATAP SINGH VS. STATE OF HARYANA [REFERRED TO]
GKN DRIVESHAFTS INDIA LIMITED VS. INCOME TAX OFFICER [REFERRED TO]
SETH CHAND RATAN VS. PANDIT DURGA PRASAD [REFERRED TO]
STATE OF H P VS. GUJARAT AMBUJA CEMENT LTD [REFERRED TO]
N TANEJA ALIAS NIRMALA TANEJA VS. CALCUTTA DISTRICT FORUM [REFERRED TO]