SHAGUN Vs. STATE OF UTTARAKHAND

JUDGEMENT

(1.) Applicant Shagun is in judicial custody in FIR No. 494 of 2023, under Ss. 363, 370, 120B IPC, Police Station SIDCUL, District Haridwar. She has sought her release on bail.

(2.) Heard learned counsel for the parties and perused the record.

(3.) According to the FIR, the son of the informant was found missing from the colony on 9/9/2023. Subsequently, he was recovered from the applicant.