AMAR SINGH BORA Vs. STATE OF UTTARAKHAND

JUDGEMENT

(1.) This is the Second Bail Application.

(2.) The First Bail Application (No.750 of 2020) was dismissed by the Coordinate Bench of this Court on 7/4/2021.

(3.) Present Application has been filed for grant of regular bail in connection with the First Information Report No.03 of 2020, registered at police station Dharchula, District Pithoragarh.